Md. Rabi Khan vs State Of Manipur & 2 Ors
2023 Latest Caselaw 276 Mani

                                                                Item No. 3-6


                            IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
WA No. 75 of 2023
Md. Rabi Khan                                          ...Appellant/s
          Vs.
State of Manipur & 2 ors.                              ...Respondent/s

With MC(WA) No. 127 of 2023;

WA No. 76 of 2023 & MC(WA) No. 130 of 2023

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

13-10-2023 (A. Bimol Singh,J)

Heard Mr. BP Sahu, learned senior counsel assisted by

Ms. H. Kunjeshori, learned counsel appearing for the appellant; Mr. M.

Devananda, learned Addl. Advocate General assisted by Ms. N.

Jyotsana, learned counsel appearing for the State respondents; Mr. HS

Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned

counsel appearing for respondent No. 3 and Mr. BR Sharma, learned

counsel appearing for respondent Nos. 4 & 5 in WA No. 76 of 2023.

Hearing concluded.

Judgment reserved.

                             JUDGE                      JUDGE




Dhakeshori

LAISHRA Digitally signed by LAISHRAM M DHAKESHORI DHAKESH DEVI Date: 2023.10.13 ORI DEVI 15:46:34 +05'30'