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Thokchom Bijoy Singh & Anr vs State Of Manipur & 3 Ors
2023 Latest Caselaw 261 Mani

Citation : 2023 Latest Caselaw 261 Mani
Judgement Date : 7 October, 2023

Manipur High Court
Thokchom Bijoy Singh & Anr vs State Of Manipur & 3 Ors on 7 October, 2023
LAIREN Digitally
       signed by
MAYUM LAIRENMAYU                                                                  Item No. 29
       M INDRAJEET
INDRAJ SINGH
       Date:
                               IN THE HIGH COURT OF MANIPUR
EET    2023.10.07
                                         AT IMPHAL
       13:09:18
SINGH +05'30'


                                        W.P. (C) No. 101 of 2023

                Thokchom Bijoy Singh & anr.
                                                                               ....Petitioners
                                                     - Versus -

                State of Manipur & 3 ors.
                                                                              ...Respondents

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA 07.10.2023

[1] Heard Ms. Th. Ranjeeta, learned counsel for the petitioners;

Mrs. Ch. Sundari, learned G.A. for respondent Nos. 1, 2 & 3; and Mr. S.

Suresh, learned counsel for respondent No. 4.

                [2]             Hearing concluded.

                [3]             Judgment reserved.




                                                                            JUDGE

                Indrajeet
 

 
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