State Of Manipur & Anr vs Khaidem Narendrajit Singh & Anr
2023 Latest Caselaw 257 Mani

SHOUGRA Digitally
         by
                  signed                                                      IN. 32
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2023.10.06
DA SINGH 13:44:40 +05'30'         IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
     WA No. 67 of 2023
     State of Manipur & anr.                              ... Appellants
           Vs.
     Khaidem Narendrajit Singh & anr.                     ... Respondents

                                          B E F O R E
                            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                            HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
     06-10-2023
     A. Bimol Singh, J.

Mr. H.S. Paonam, learned senior counsel assisted by Ms. Harichhaya, learned counsel appearing for the respondents submitted that the issue raised in the present appeal is squarely covered by the judgment and order dated 26-08-2022 passed in WA No. 91 and other connected writ appeal and that the present writ appeal can be disposed of by granting similar relief.

Mr. Y. Ashang, learned GA appearing for the appellants submitted that he has got information that many of the recommended candidates have been appointed and he wants to verify as to whether the present respondents have also been appointed or not. The learned counsel also seeks some time to go through the judgment and order relied on by the learned counsel appearing for the respondents.

As prayed for by the learned GA, list this case again on 19-10-2023 for final disposal.

                                              JUDGE                  JUDGE
     Devananda