Smt. Heikham Imolei Devi & 30 Ors vs State Of Manipur & 2 Ors
2023 Latest Caselaw 135 Mani

                                                       CHONGNUNKI Digitally signed by
                                                                  CHONGNUNKIM GANGTE

                                                       M GANGTE   Date: 2023.03.30 12:31:06
                                                                  +05'30'




                                                                       Item No. 48
               IN THE HIGH COURT OF MANIPUR
                         AT IMPHAL

                      WP(C) No. 948 of 2022

Smt. Heikham Imolei Devi & 30 Ors             ....Petitioner(s)

         -Versus-

State of Manipur & 2 Ors                      ....Respondent(s)

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2023

Mr. Ng. Jotindra Luwang, learned counsel appearing for the petitioners submitted that the issue raised in the present writ petition is covered by the judgment and order passed by this Court in WP(C) No. 369 of 2022 and accordingly, the matter can be disposed of in terms of the said judgment and order.

Ms. Thanyomi Keishing, learned counsel submitted that the brief has been entrusted to Mr. M. Rarry, learned counsel recently and accordingly, the learned counsel prays for taking up this matter after one week.

As prayed for, list this case again on 11th April, 2023. Registry is directed to reflect the name of Mr. M. Rarry, learned counsel appearing for the respondents in the cause list.

JUDGE kim