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Principal Accountant General vs Angom Mihir Singh; & Ors
2023 Latest Caselaw 208 Mani

Citation : 2023 Latest Caselaw 208 Mani
Judgement Date : 13 June, 2023

Manipur High Court
Principal Accountant General vs Angom Mihir Singh; & Ors on 13 June, 2023
KABORAM Digitally signed
        by
BAM     KABORAMBAM                                                                Item No. 22 & 23
SANDEEP SANDEEP    SINGH

SINGH
        Date: 2023.06.14
        11:43:09 +05'30'
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL
                                                W.A. No. 110 of 2022

                           Principal Accountant General
                                                                                    Appellant
                                               Vs.
                       Angom Mihir Singh; & Ors.
                                                                                Respondents

With MC (W.A.) No. 177 of 2022

BEFORE HON'BLE THE ACTING CHIEF JUSTICE MR. MV MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

13.06.2023 Acting C.J. :

Heard Mr. S. Suresh, learned counsel appearing for the appellant;

Mr. Ajoy Pebam, learned counsel appearing for respondent No. 1; and Mr. RK

Umakanta, learned Government Advocate, appearing for the State authorities.

Judgment reserved.

JUDGE ACTING CHIEF JUSTICE Sandeep

 
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