Gunabati Kangabam vs State Of Manipur & 5 Ors
2023 Latest Caselaw 44 Mani

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
                                                                           DB-2 Item Nos. 28-33
         Date: 2023.01.27
VICTORIA 16:58:24 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                               WA No. 111 of 2022

                          Gunabati Kangabam.
                                                                         ...Appellant
                                                       - Versus -
                          State of Manipur & 5 Ors.
                                                                     ...Respondents
                                                   With
                                           MC(WA) No. 10 of 2023
                                            MC(WA) No. 9 of 2023
                                           MC(WA) No. 202 of 2022
                                             WA No. 112 of 2022
                                             WA No. 115 of 2022

                                            B EF O R E
                            HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
                             HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                      ORDER

27-01-2023 Sanjay Kumar (C.J.),

Mr. K. Roshan, learned counsel, appears for the appellants. Mr. A. Mohendro, learned counsel, appears for respondent No. 6; Mr. Th. Tolapishak, learned counsel, appears for respondent No. 5; Mr. I. Denning, learned counsel, appears for respondent No. 4; Mr. R.S. Reisang, learned senior counsel, appears for the MPSC; and Mr. Athouba Khaidem, learned Government Advocate, appears for the State authorities.

Heard arguments advanced by all the learned counsel appearing in the matters.

Judgment reserved.

                                               JUDGE                 CHIEF JUSTICE

               Victoria