M/S K. Pro Infra Works Private ... vs Loktak Development Authority & 3 ...
2023 Latest Caselaw 43 Mani

LAIREN Digitally
        by
                 signed
                                                                                      Item No. 31
MAYUM LAIRENMAYUM
        INDRAJEET
INDRAJE SINGH                        IN THE HIGH COURT OF MANIPUR
        Date:
ET      2023.01.27
        16:42:18
SINGH +05'30'
                                               AT IMPHAL
                                           Arb.P(J2). No. 2 of 2022

                  M/S K. Pro Infra Works Private Limited
                                                                                     ....Petitioner
                                                     - Versus -

                  Loktak Development Authority & 3 ors.
                                                                                  ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 27.01.2023

Heard Mr. P. Mohith Reddy, and Mr. Ch. Momon, learned counsel

appearing for the petitioner; and Mr. Albert, learned counsel, representing Mr.

H. Kenajit, learned counsel for the respondents.

Judgment reserved.

CHIEF JUSTICE

Indrajeet