Union Of India; & Anr vs Rfn/ Gd No. 5003880F Lourembam ...
2023 Latest Caselaw 36 Mani

Citation : 2023 Latest Caselaw 36 Mani
Judgement Date : 20 January, 2023

Manipur High Court

Union Of India; & Anr vs Rfn/ Gd No. 5003880F Lourembam ... on 20 January, 2023

KABORA Digitally signed
                                                                                     Item No. 26 & 27
MBAM by KABORAMBAM

SANDEE SANDEEP    SINGH
        Date: 2023.01.20              IN THE HIGH COURT OF MANIPUR
P SINGH
                                                AT IMPHAL
        16:31:02 +05'30'




                                                W.A. No. 89 of 2022

                            Union of India; & Anr.
                                                                                      Appellants
                                                 Vs.
                            RFN/ GD No. 5003880F Lourembam Bobo Singh; & Ors.
                                                                                    Respondents

With MC (W.A.) No. 146 of 2022 BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

20.01.2023 Sanjay Kumar (C.J.):

Mr. Kh. Lupenjit, learned counsel for the respondents, states that the

matter is squarely covered by the judgment dated 03.11.2022 of the High Court of

Tripura in W.A. No. 21 of 2018.

Copies thereof are placed on record and also furnished to Mr. Kh.

Samarjit, learned DSGI, appearing for the appellants. He seeks time to verify and

report.

Post on 03.02.2023.

Earlier interim order shall stand extended till then.

                                      JUDGE                        CHIEF JUSTICE
          Sandeep




                                                                                             Page 1