Shailendra Kumar Suman vs Union Of India & 2 Ors
2023 Latest Caselaw 22 Mani

LAISHRAM        Digitally signed by LAISHRAM
                DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2023.01.12 10:35:03 +05'30'                                 Item No. 69-70


                                        IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
                     WP(C) No. 926 of 2019
                     Shailendra Kumar Suman                                 ...Petitioner/s
                             Vs.
                     Union of India & 2 ors.                                ...Respondent/s

With MC(WP(C)) No. 155 of 2021

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

11-01-2023 Heard Mr. A. Mohendro, learned counsel appearing for the petitioner and Mr. S. Samarjeet, learned senior penal counsel appearing for the respondents.

List these cases again on 23-01-2023.

The counsel for the respondents submitted that the issues raised in the present writ petition is squarely covered by the judgment and order dated 18-01-2022 passed by this Court in WP(C) No. 79 of 2019 and that the writ petition can be disposed of in terms of the said judgment and order.

Mr. A. Mohendro, learned counsel for the petitioner submitted that he may be given some time to examine the said judgment and order and to advance his argument.

As prayed for by the counsel for the petitioner, list these cases again on 23-01-2023.

JUDGE

Dhakeshori