S.A. Rojan Zimik vs Union Of India & Ors
2023 Latest Caselaw 338 Mani

Manipur High Court

S.A. Rojan Zimik vs Union Of India & Ors on 7 December, 2023

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAK Digitally signed by
         SHOUGRAKPAM
PAM      DEVANANDA                                                                 IN. 42
DEVANAND SINGH
         Date: 2023.12.07
A SINGH  16:14:06 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL
            Rev. Petn. No. 13 of 2017
            S.A. Rojan Zimik                                    ... Petitioner
                  Vs.
            Union of India & ors.                               ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07-12-2023 Heard Mr. Serto T. Kom, learned counsel appearing for the petitioner and Mr. S. Samarjeet, learned senior panel counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda