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Jayant Kumar vs Union Of India & Ors
2023 Latest Caselaw 148 Mani

Citation : 2023 Latest Caselaw 148 Mani
Judgement Date : 5 April, 2023

Manipur High Court
Jayant Kumar vs Union Of India & Ors on 5 April, 2023
SHOUGRA Digitally signed by                                                          IN. 55
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.04.05
DA SINGH 15:01:41 +05'30'           IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
           WP(C) No. 134 of 2020
           Jayant Kumar                                      ... Petitioner
                 Vs.
           Union of India & ors.                             ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

05-04-2023 Heard Mr. Anjan Prasad Sahu, learned counsel appearing for the petitioner and Mr. S. Samarjeet, learned senior panel counsel appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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