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Dr. Thoudem Tomcha Singh vs Central Bureau Of Investigation
2022 Latest Caselaw 433 Mani

Citation : 2022 Latest Caselaw 433 Mani
Judgement Date : 29 September, 2022

Manipur High Court
Dr. Thoudem Tomcha Singh vs Central Bureau Of Investigation on 29 September, 2022
         Digitally
LAIREN signed by                                                                           Item Nos. 29 & 30
MAYUM LAIRENMAYU
       M INDRAJEET
                                         IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH                                       AT IMPHAL
       Date:
EET    2022.09.29
SINGH 13:11:35
       +05'30'
                                               Crl.Rev.P. No. 18 of 2017
                                                           With
                                                CRl.Rev.P. No. 19 of 2017

                     Dr. Thoudem Tomcha Singh
                                                                                               ....Petitioner
                                                              - Versus -

                     Central Bureau of Investigation, A.C.B, Imphal Branch
                                                                                             ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 29.09.2022

Mr. Ch. Dhananjoy, learned senior counsel, appears for the

petitioner in Crl.Rev.P. No. 18 of 2017; and Mr. Praveen Kumar

Potsangbam, learned counsel, appears for the petitioner in Crl.Rev.P. No. 19

of 2017.

Mr. Chihangpei P.A., learned counsel, represents Mr. W.

Darakishwor, learned Sr. PCCG, and seeks an adjournment on the ground

that he is out of station.

The judgment is still awaited in the connected matter.

Post on 07.11.2022.

CHIEF JUSTICE

Indrajeet

 
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