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Th. Changkhonlung John vs State Of Manipur & 2 Ors
2022 Latest Caselaw 474 Mani

Citation : 2022 Latest Caselaw 474 Mani
Judgement Date : 19 October, 2022

Manipur High Court
Th. Changkhonlung John vs State Of Manipur & 2 Ors on 19 October, 2022
                                            CHONGNUN     Digitally signed by CHONGNUNKIM
                                                         GANGTE

                                            KIM GANGTE   Date: 2022.10.20 14:22:07 +05'30'




                                                                        Item No. 61-62


              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL

       WP(C) No. 551 of 2021 with WP(C) No. 947 of 2018

Th. Changkhonlung John
                                        ....Petitioner

        -Versus-

State of Manipur & 2 Ors                ....Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

19.10.2022

Heard Mr. D. Julius Riamei, learned counsel appearing for the petitioner, Mr. A. Vashum, learned GA appearing for the State respondents and Mr. Th. Henba, learned counsel appearing for the private respondents.

Hearing concluded.

Judgment reserved.

JUDGE kim

 
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