State Of Manipur; & Ors vs Baby Tingchonghoi Mate @ Boinu ...
2022 Latest Caselaw 459 Mani

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SAPANA SAPANA   CHANU
       Date: 2022.10.14
       14:55:19 -07'00'
CHANU


                                                                                   Item No. 12 & 13


                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                           MC (WA) No. 38 of 2021

                           State of Manipur; & Ors.
                                                                                   Applicants
                                                Vs.
                           Baby Tingchonghoi Mate @ Boinu Mate; & Anr.
                                                                                  Respondents

With WA No. 28 of 2021

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 14.10.2022.

Sanjay Kumar (C.J.):

Heard Mr. S. Nepolean, learned Government Advocate for the appellants;

and Mr. Tungrei Ngakang, learned counsel for the respondents.

Judgment reserved.

                                    JUDGE                      CHIEF JUSTICE
       Sapana




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