Gegin vs Khwairakpam Manglembi Devi & 3 Ors
2022 Latest Caselaw 452 Mani

LAIRENM Digitally
         by
                  signed                                                                            Item No. 8
AYUM LAIRENMAYUM
         INDRAJEET                              IN THE HIGH COURT OF MANIPUR
INDRAJE SINGH
         Date: 2022.10.11
ET SINGH 15:08:25 +05'30'                                 AT IMPHAL
                                                   Maintainability No. 1 of 2019

                            Gegin
                                                                                                 ....Appellant
                                                                 - Versus -

                            Khwairakpam Manglembi Devi & 3 ors.
                                                                                              ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 11.10.2022

Mr. N. Mahendra, learned counsel, appears for the appellant.

Mr. W. Niranjit, learned counsel, seeks some time to go through the

recent judgment of the Supreme Court which is relied upon by Mr. N.

Mahendra, learned counsel.

Post on 20.10.2022.

CHIEF JUSTICE

Indrajeet