State Of Manipur; & Ors vs Baby Khushi Kumari; & Anr
2022 Latest Caselaw 450 Mani

                                                                             Item No. 29 & 30
KABORA    Digitally signed

MBAM
          by
          KABORAMBAM
          SANDEEP SINGH
                                      IN THE HIGH COURT OF MANIPUR
SANDEE    Date:
          2022.10.11                            AT IMPHAL
P SINGH   16:18:48 +05'30'


                                               W.A. No. 47 of 2020

                             State of Manipur; & Ors.
                                                                               Appellants
                                                   Vs.
                         Baby Khushi Kumari; & Anr.
                                                                            Respondents

With MC (W.A.) No. 59 of 2020

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 11.10.2022 Sanjay Kumar (C.J.):

Heard Mr. S. Nepolean, learned Government Advocate, appearing for

the appellants; and Mr. Tungrei Ngakang, learned counsel for the respondents.

Judgment reserved.

                                      JUDGE                CHIEF JUSTICE
   Sandeep




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