Nirendrakumar Singh vs L. Deben Singh
2022 Latest Caselaw 501 Mani

                                                                       Item No. 29

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                          CONT.CAS(C) No. 57 of 2022

           Nirendrakumar Singh.
                                                              ...Petitioner
                                       - Versus -

           L. Deben Singh, Director, JNIMS.
                                                           ...Respondent

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                    ORDER

08-11-2022

Mr. A. Arunkumar, learned counsel, appears for the petitioner.

Mr. S.M. Fariz, learned counsel, appears for the respondent.

It is stated that the review petition has been heard and judgment has

been reserved therein.

Post on 20-12-2022.

CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.11.08 VICTORIA 15:12:14 +05'30'