Ranjina Begum & Anr vs The Director
2022 Latest Caselaw 238 Mani

                                                                                           Item No. 40
           Digitally signed
LAIRENM    by
           LAIRENMAYUM
AYUM       INDRAJEET
INDRAJE    SINGH
           Date:
                                    IN THE HIGH COURT OF MANIPUR
ET SINGH   2022.05.31
           17:00:45 +05'30'
                                              AT IMPHAL

                                         CRIL.PETN. No. 17 of 2021

              Ranjina Begum & anr.
                                                                                         ....Petitioners
                                                       - Versus -

              The Director, State Vigilance Commission & 2 ors.
                                                                                        ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

31.05.2022

Mr. Athouba Khaidem, learned PP, appears for the State.

Mr. S. Gunabanta, learned counsel, appears for the petitioner, and

states that the judgment in the connected case is as yet awaited.

Post on 18.07.2022.

Earlier interim order shall stand extended till then.

CHIEF JUSTICE

Indrajeet