Pipa Yaima Dangshawa Maring vs State Of Manipur; & Ors
2022 Latest Caselaw 237 Mani

KABORA Digitally signed                                                                  Item No. 10
MBAM byKABORAMBAM
SANDEE SANDEEP    SINGH
        Date: 2022.05.31
                                    IN THE HIGH COURT OF MANIPUR
        16:36:13 +05'30'
P SINGH
                                              AT IMPHAL

                                              W.A. No. 72 of 2021

                           Pipa Yaima Dangshawa Maring
                                                                                      Petitioner
                                                  Vs.
                           State of Manipur; & Ors.

                                                                                   Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

31.05.2022 Sanjay Kumar (C.J.):

Heard Mr. Anjan Prasad Sahu, learned counsel for the appellant; and Mr.

Athouba Khaidem, learned Government Advocate, appearing for the respondents.

Judgment reserved.

                                     JUDGE                     CHIEF JUSTICE
      Sandeep




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