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Mst. Memcha Bibi vs Md. Abdul Motim Choudhury
2022 Latest Caselaw 232 Mani

Citation : 2022 Latest Caselaw 232 Mani
Judgement Date : 26 May, 2022

Manipur High Court
Mst. Memcha Bibi vs Md. Abdul Motim Choudhury on 26 May, 2022
                                                                                         Item No. 22

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
                                  IN THE HIGH COURT OF MANIPUR
INDRAJE SINGH                               AT IMPHAL
         Date: 2022.05.26
ET SINGH 16:49:58 +05'30'

                                             RSA No. 3 of 2021

              Mst. Memcha Bibi
                                                                                        ....Appellant
                                                     - Versus -

              Md. Abdul Motim Choudhury
                                                                                       ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

26.05.2022

Mr. Ng. Somorjit, learned counsel, appears for the respondent.

This second appeal arises out of a concurring judgment.

Mr. Kh. Santa, learned counsel, seeks some time to advance arguments for

admission of the appeal.

Post on 06.07.2022.

Earlier interim order shall stand extended till then.

CHIEF JUSTICE

Indrajeet

 
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