Laishram Suresh & Anr vs State Of Manipur
2022 Latest Caselaw 207 Mani

Citation : 2022 Latest Caselaw 207 Mani
Judgement Date : 13 May, 2022

Manipur High Court

Laishram Suresh & Anr vs State Of Manipur on 13 May, 2022

                                                                                   Item No. 39
LAIREN Digitally signed
        by
MAYUM LAIRENMAYUM              IN THE HIGH COURT OF MANIPUR
INDRAJE INDRAJEET
        SINGH
                                         AT IMPHAL
ET      Date:
        2022.05.13
SINGH 17:12:38 +05'30'
                                    CRIL.PETN. No. 44 of 2021

         Laishram Suresh & anr.
                                                                                ....Petitioners
                                                 - Versus -

         State of Manipur
                                                                               ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

13.05.2022

Heard Mr. M. Gunedhor, learned counsel for the petitioners; and Mr.

M. Rarry, learned Special PP, appearing for the State.

Judgment reserved.

CHIEF JUSTICE

Indrajeet

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