State Of Manipur vs Shri Louriyam Sanahanbi Devi
2022 Latest Caselaw 193 Mani

                                                                                Item No. 29
         Digitally
LAIREN signed by
MAYUM LAIRENMAYU
       M INDRAJEET              IN THE HIGH COURT OF MANIPUR
INDRAJ SINGH
EET
       Date:                              AT IMPHAL
       2022.05.09
SINGH 16:24:53
       +05'30'

                                CRP(CRP.Art.227) No. 30 of 2018

             State of Manipur
                                                                               ....Petitioner
                                               - Versus -

             Shri Louriyam Sanahanbi Devi
                                                                             ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

09.05.2022

Heard Mr. Kh. Athouba, learned Government Advocate, appearing

for the State; and Mr. A. Deni Sharma, learned counsel for the respondent.

Judgment reserved.

CHIEF JUSTICE

Indrajeet