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State Of Manipur & 2 Ors vs Maithem Deben Singh & 4 Ors
2022 Latest Caselaw 96 Mani

Citation : 2022 Latest Caselaw 96 Mani
Judgement Date : 14 March, 2022

Manipur High Court
State Of Manipur & 2 Ors vs Maithem Deben Singh & 4 Ors on 14 March, 2022
                                                                      DB Item No. 50
                                                        (Through Video Conferencing)

                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

                                WA No. 11 of 2019

           State of Manipur & 2 Ors.
                                                            ...Appellants
                                        - Versus -
           Maithem Deben Singh & 4 Ors.
                                                         ...Respondents

                             B EF O R E
             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR
                HON'BLE MR. JUSTICE M.V. MURALIDARAN

                                       ORDER

14-03-2022 Sanjay Kumar (C.J.),

Arguments heard. Judgment reserved.

A copy of this order shall be supplied online or through Whatsapp to

the learned counsel for the parties.

JUDGE CHIEF JUSTICE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2022.03.15 VICTORIA 11:30:46 +05'30'

 
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