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State Of Manipur; & Anr vs Oinam Manisana Singh; & Ors
2022 Latest Caselaw 258 Mani

Citation : 2022 Latest Caselaw 258 Mani
Judgement Date : 7 June, 2022

Manipur High Court
State Of Manipur; & Anr vs Oinam Manisana Singh; & Ors on 7 June, 2022
KABORA    Digitally signed                                                             Item No. 10
MBAM      by
          KABORAMBAM

SANDEE
                                       IN THE HIGH COURT OF MANIPUR
          SANDEEP SINGH
          Date: 2022.06.07

P SINGH   15:43:02 +05'30'


                                                 AT IMPHAL

                                            MC (W.A.) No. 118 of 2022

                             State of Manipur; & Anr.
                                                                                     Applicants
                                                        -Versus-
                             Oinam Manisana Singh; & Ors.
                                                                               ... Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN

07.06.2022 Sanjay Kumar (C.J.):

Mr. Th. Vashum, learned Government Advocate, appears for the

applicants. Mr. T. Rajendra, learned counsel, appears for all the respondents,

except respondent No. 29. He states that he would be filing an affidavit-in-

opposition to this condone delay petition during the course of the day. He further

states that respondent No. 29 died even before the judgment in the writ petition

was reserved.

Both the learned counsel seek time to ascertain the status of the

judgment in so far as the deceased respondent No. 29 is concerned.

Post on 19.07.2022.

                                       JUDGE                       CHIEF JUSTICE
    Sandeep




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