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Moirangthem Abungthoi Singh vs State Of Manipur
2022 Latest Caselaw 327 Mani

Citation : 2022 Latest Caselaw 327 Mani
Judgement Date : 28 July, 2022

Manipur High Court
Moirangthem Abungthoi Singh vs State Of Manipur on 28 July, 2022
                                                                                   No. 2-3
                                IN THE HIGH COURT OF MANIPUR
 LHAINEI   Digitally signed
           by                             AT IMPHAL
 CHONG     LHAINEICHONG
           HAOKIP

 HAOKIP    Date: 2022.07.28
           15:04:58 +05'30'
                                  W.P.(C) No. 917 of 2021 With
                                    W.P.(C) No. 429 of 2022

   Moirangthem Abungthoi Singh
                                                                 .....Petitioner/s
     - Versus -
   State of Manipur
                                                           .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 28.07.2022

Heard Mr. S. Biswajit, learned counsel appearing for the petitioners,

Mr. A. Vashum, learned Government Advocate appearing for the respondents

No. 1, 2 & 3 and Mr. S. Samarjeet, learned senior panel counsel appearing

for the respondents No. 4 & 5.

Hearing concluded.

Judgment reserved.

JUDGE

Lhaineichong

 
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