(Through Video Conference) vs Union Of India & 4 Ors
2022 Latest Caselaw 48 Mani

                                                                                 Page |1



JOHN    Digitally signed
        by JOHN TELEN                                                            Item No. 1
TELEN   KOM
        Date:
                                  IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
        2022.02.17
KOM     14:28:03 +05'30'                WP(C) No. 883 of 2008
                                      (Through Video conference)

                   Karma Bhutia
                                              .... Petitioners
                                -Versus-


                   Union of India & 4 Ors.
                                         ... Respondents

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 17.02.2022

[1] I heard Mr. HS Paonam, learned senior counsel for the

petitioner and Mr. Kh. Samarjit, learned ASG for the Union of India

respondents.

[2] Mr. HS Paonam, learned senior counsel for the petitioner

represented that he has already filed citations along with the hard copies of

the judgments whereas Mr. Kh. Samarjit, learned ASG seeks time to file

citations on behalf of the Union of India respondents and he also prayed

this Court to issue direction to the learned senior counsel for the petitioner

to furnish copy of the citations filed on behalf of the petitioner to him.

[3] Therefore, Mr. HS Paonam, learned senior counsel for the

petitioner is directed to furnish copy of the citations filed by him to Mr. Kh.

Samarjit, learned ASG for the Union of India respondents.

Page |2

[4] Mr. Samarjit is also directed to file citations on behalf of the

respondents in the meantime.

[5] Both the counsels represented that they are ready to argue

the case but on some other date.

[6] Therefore, post the matter tomorrow i.e. 18.02.2022 for final

hearing.

[7] Registry is directed to issue copy of this order to both the

parties through their WhatsApp/email.

JUDGE

Sushil