D. Yongyak Konyak vs National Projects Construction ...
2022 Latest Caselaw 46 Mani

LHAIN   Digitally                                              Item No. 8
        signed by
EICHO   LHAINEICHO
                                                        (Through video conferencing)
        NG HAOKIP
NG      Date:
                              IN THE HIGH COURT OF MANIPUR
HAOKI   2022.02.14
        13:44:00
                                        AT IMPHAL
P       +05'30'


                                     WP(C) No. 123 of 2022
D. Yongyak Konyak
                                                                .... Petitioner/s
                                          - Versus -

National Projects Construction Corporation Limited & Anr.
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 14.02.2022

Mr. Serto T. Kom, learned counsel appearing for the petitioner

submitted that Hon'ble Justice L.S. Jamir has heard a connected cases

being WP(C) No. 162 of 2020 and judgment has already been reserved.

In view of the above, let this case be posted before Hon'ble Justice

L.S. Jamir on 16.02.2022 in the motion column for consideration of the

prayer for passing interim order.

JUDGE

Lhaineichong