R.K. Tombi @ Tombisana Singh vs R.K. Maipaksana Singh & 10 Ors
2022 Latest Caselaw 565 Mani

LAIREN Digitally
       signed by
MAYUM LAIRENMAYU
       M INDRAJEET                                                                          Item No. 25
INDRAJ SINGH
EET
       Date:
       2022.12.20
                                        IN THE HIGH COURT OF MANIPUR
       15:29:35
SINGH +05'30'                                     AT IMPHAL
                                                MC(RSA) No. 1 of 2022

                     R.K. Tombi @ Tombisana Singh
                                                                                          ....Applicant
                                                          - Versus -

                     R.K. Maipaksana Singh & 10 ors.
                                                                                       ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 20.12.2022

Ms. K. Neeru, learned counsel, appears for the applicant, and seeks

some more time to ascertain the citation of the judgment that she seeks to

rely upon.

Copy of the said judgment is provided to Mr. Th. Ranjit, learned

counsel, appearing for respondent No. 3.

Post on 24.01.2023.

CHIEF JUSTICE

Indrajeet