Ningombam Puinabati Devi vs Thongram Ongbi Premeshwori Devi
2022 Latest Caselaw 363 Mani

SHOUGRA Digitally signed                                                         IN. 72
         by
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2022.08.16
DA SINGH 16:51:20 +05'30'          IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

              WP(C) No. 723 of 2021
              Ningombam Puinabati Devi                       ... Petitioner
                   Vs.
              Thongram Ongbi Premeshwori Devi                ... Respondent

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 16-08-2022 Heard Mr. B. Prem Sharma, learned counsel appearing for the petitioner, Mr. Leo Rommel S., learned counsel appearing for the respondent No. 1, Mr. Shyam Sharma, learned Government Advocate appearing for the respondents No. 2, 3 and 5 and Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondent No. 4.

Hearing concluded.

Judgment reserved.

JUDGE

Devananda