L. Angno Anal vs Rakesh Ranjan
2022 Latest Caselaw 362 Mani

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
                                                                                       Item Nos. 9-10
         Date: 2022.08.16
VICTORIA 16:44:18 +05'30'
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                                            CONT.CAS(C) No. 208 of 2019

                           L. Angno Anal.
                                                                                ...Petitioner
                                                        - Versus -
                           Rakesh Ranjan, IAS.
                                                                      ...Respondent
                                                   With
                                         MC(CONT.CAS(C)) No. 9 of 2022

                                             B EF O R E
                             HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                                      ORDER

16-08-2022

Mr. R.S. Reisang, learned senior counsel, appears for the petitioner.

Mr. Y. Paikhomba, learned counsel, appears for respondent Nos. 2 & 4.

Mr. A. Rommel, learned counsel, appearing for respondent Nos. 1 &

3, states that an appeal was filed with delay and MC(WA) No. 22 of 2020 is

pending consideration for condonation of the said delay. He, however, has

no instructions as to when the miscellaneous case was listed last.

It is not open to the respondents to claim that mere filing of an appeal

with delay would operate as a stay of the judgment, presently under

consideration. One last opportunity is given to the respondents to pursue

their pending appeal and secure appropriate orders, failing which they shall

comply with the order.

Post on 13-09-2022.

CHIEF JUSTICE

Victoria