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S. A. Rojan Zimik vs Union Of India & Anr
2022 Latest Caselaw 343 Mani

Citation : 2022 Latest Caselaw 343 Mani
Judgement Date : 5 August, 2022

Manipur High Court
S. A. Rojan Zimik vs Union Of India & Anr on 5 August, 2022
LAIREN Digitally
       by
                 signed                                                             Item No. 22
MAYUM LAIRENMAYUM
       INDRAJEET
INDRAJ SINGH
       Date:
                                IN THE HIGH COURT OF MANIPUR
EET    2022.08.05
                                          AT IMPHAL
       14:55:54
SINGH +05'30'
                                      Review.Pet. No. 13 of 2017

              S. A. Rojan Zimik
                                                                                  ....Petitioner
                                                  - Versus -

              Union of India & anr.
                                                                                ...Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 05.08.2022

Mr. Serto T. Kom, learned counsel, places reliance on the judgments

of the Delhi High Court which attained finality in the light of the Supreme

Court refusing to entertain SLPs against the same. He states that the same

were also implemented.

Mr. S. Samarjeet, learned Sr. PCCG, seeks time to get instructions in

that regard and advance arguments.

Post on 20.09.2022.

CHIEF JUSTICE

Indrajeet

 
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