Smt. Sorokhaibam Swaruparani ... vs Ashem Kumarjit Singh
2022 Latest Caselaw 166 Mani

                                                                                       Item No. 4


LAIRENM Digitally signed
         by
AYUM INDRAJEET
         LAIRENMAYUM
                                  IN THE HIGH COURT OF MANIPUR
INDRAJE SINGH
         Date: 2022.04.27
                                            AT IMPHAL
ET SINGH 16:43:28 +05'30'

                                  CRP(CRP.Art.227) No. 28 of 2019

            Smt. Sorokhaibam Swaruparani Devi
                                                                                    ....Petitioner
                                                   - Versus -

            Ashem Kumarjit Singh
                                                                                  ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

27.04.2022

Heard Mr. T. Rajendra, learned counsel for the petitioner, and Mr.

A. Jagjit, learned counsel for the respondent.

Judgment reserved.

Earlier interim order shall stand extended till the pronouncement of

the judgment.

CHIEF JUSTICE

Indrajeet