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John Telen Kom vs Athokpam Somorendro & 10 Ors
2022 Latest Caselaw 148 Mani

Citation : 2022 Latest Caselaw 148 Mani
Judgement Date : 12 April, 2022

Manipur High Court
John Telen Kom vs Athokpam Somorendro & 10 Ors on 12 April, 2022
JOHN                                   IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL
TELEN KOM                                  MC(WP(C)) No. 53 of 2022
Digitally signed by                     Ref:- (i) MC[WP(C)] No. 74 of 2021
                                            (ii) WP(C) No. 247 of 2021
JOHN TELEN KOM
Date: 2022.04.13          State of Manipur & Anr.
11:16:59 +05'30'
                                                    .... Applicants
                                      -Versus-


                          Athokpam Somorendro & 10 Ors.

                                                 ... Respondents

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 12.04.2022

In view of the common judgment and order passed today in

WP(C) No. 279 of 2021, WP(C) No. 247 of 2021, WP(C) No. 280 of 2021

and WP(C) No. 464 of 2021, this Misc. case stands closed.

JUDGE

Sushil

 
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