M/S Nezone Pipes & Structure vs State Of Manipur & 4 Ors
2021 Latest Caselaw 222 Mani

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2021.09.29
VICTORIA 15:22:00 +05'30'                                                         Item No. 3

                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                               WA No. 41 of 2021

                           M/s Nezone Pipes & Structure.
                                                                         ...Appellant
                                                        - Versus -
                           State of Manipur & 4 Ors.
                                                                     ...Respondents
                                             (VIDEO CONFERENCE)

                                             B EF O R E
                                 HON'BLE MR. JUSTICE KH. NOBIN SINGH
                              HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                                       ORDER

29-09-2021 Kh. Nobin Singh, J.

Heard Mr. Prashant Bhushan, learned Senior Advocate along with

Mr. I. Denning, learned Advocate and Ms. Neha Rathi, learned Advocate

appearing for the appellants; Mr. H.S. Paonam, learned Senior Advocate

along with Mr. Pradip Tarafder, learned Advocate appearing for the

respondent, M/s BST Infratech Limited; Mr. Rajiv Malik, learned Advocate

appearing for the respondent, Vishal Pipes Limited and Mr. N. Kumarjit,

learned AG appearing for the State respondents.

Hearing in respect of all the appeals stands concluded and

judgment and order reserved.

                                                       JUDGE                JUDGE

                Victoria