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Kabrabam Sanjoy Singh & Anr vs State Of Manipur & 5 Ors
2021 Latest Caselaw 212 Mani

Citation : 2021 Latest Caselaw 212 Mani
Judgement Date : 23 September, 2021

Manipur High Court
Kabrabam Sanjoy Singh & Anr vs State Of Manipur & 5 Ors on 23 September, 2021
                                                                        Item No.1

W.P(C) No.1145 of 2018


Kabrabam Sanjoy Singh & Anr.                          ....Petitioners

              -Versus-

State of Manipur & 5 Ors.                             ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 23.09.2021

Heard Ms. L. Sanjeeka Devi, learned counsel for the petitioner. Also heard Mr. Debendra, learned G.A. for the respondents.

Hearing concluded. Judgment reserved.

JUDGE

Joshua

Digitally signed by KH. JOSHUA KH. JOSHUA MARING MARING Date: 2021.09.23 12:43:09 +05'30'

 
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