M/S Assam Supply Agency & Anr vs Union Of India & 2 Ors
2021 Latest Caselaw 188 Mani

KABORAMBA
M SAPANA
CHANU
Digitally signed by
KABORAMBAM SAPANA
CHANU
                                                                    Item No. 1-2
Date: 2021.09.09
13:33:20 +05'30'                                               (Through video conferencing)


                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                                         WP(C) No. 179 of 2021 With
                                         MC(WP(C)) No. 90 of 2021

M/S Assam Supply Agency & Anr.
                                                                       .... Petitioner/s
                                                 - Versus -

Union of India & 2 Ors.
                                                                    .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 09.09.2021

Heard Mr. N. Ibotombi, learned senior counsel appearing for the

petitioners and Mr. BR Sharma, learned CGSC appearing for the respondents

No. 1 & 2 and Mr. L. Shashibhushan, learned counsel appearing for the

respondent 3.

Hearing concluded.

Judgment is reserved.

JUDGE

Sapana