Laishram Biramangol Singh vs State Of Manipur
2021 Latest Caselaw 183 Mani

Citation : 2021 Latest Caselaw 183 Mani
Judgement Date : 6 September, 2021

Manipur High Court

Laishram Biramangol Singh vs State Of Manipur on 6 September, 2021

                                                                      IN. 2


                     IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL
                            (Video Conference)

M.C.(Rev. Petn.) No. 6 of 2021
Laishram Biramangol Singh                     ...Applicants
      Vs.
State of Manipur                              ...Respondents

                           B E F O R E
                 HON'BLE MR. JUSTICE KH. NOBIN SINGH
                               O R D E R

06-09-2021 In view of the judgment and order passed by this court in W.P Rev. Petn. No. 4 of 2021, the misc. case stands disposed of.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE

Devananda

SHOUGRA Digitally by signed

KPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH Date: 2021.09.06 DA SINGH 09:57:28 +01'00'

Download the LatestLaws.com Mobile App