Shri Thongam Homendro Singh vs State Of Manipur
2021 Latest Caselaw 256 Mani

                                                                                                             Item No. 16
WP(C) No. 500 of 2018


Shri Thongam Homendro Singh                                                                 ....Petitioner

         -Versus-

State of Manipur                                                                            ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

29.10.2021

Heard Mr. Anjan Prasad Sahu, learned counsel for the petitioner. Also heard Mr. Shyam Sharma, learned GA appearing for the State respondents.

Hearing concluded.

Judgment reserved.

JUDGE

kim CHONGNUNK Digitally signed by CHONGNUNKIM GANGTE DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=9e33b348bf6bf41a7b7d571fef645245e9c315df39f93 d9f997f6f6825f03026, postalCode=795002, st=MANIPUR,

IM GANGTE serialNumber=3c25b417b8ab4f2e15488e6a09fe004b75d3e17ee1a a64940e881eed05f8ce66, cn=CHONGNUNKIM GANGTE Date: 2021.10.29 13:35:04 +05'30'