State Of Manipur And Another vs Ratna Mutum And Others
2021 Latest Caselaw 248 Mani

KABORAMB Digitally signed
         by
AM       KABORAMBAM                                                                               Item No. 39
                                                                                 (Through Video Conferencing)
SANDEEP SANDEEP     SINGH
         Date: 2021.10.27
                                         IN THE HIGH COURT OF MANIPUR
SINGH    15:40:40 +05'30'                          AT IMPHAL

                                             WRIT APPEAL NO. 56 OF 2021

                                   State of Manipur and another
                                                                                         ... Appellants
                                                            -Versus-
                                   Ratna Mutum and others
                                                                                     ... Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR

26.10.2021.

(Sanjay Kumar, CJ) Heard Mr. Th. Sukumar, learned Additional Government

Advocate appearing for the appellants.

As we are informed that the very same common judgment

and order, presently under appeal, is already subjected to appeal in Writ

Appeal No. 21 of 2021, which has been posted for hearing on 07/12/2021,

this appeal also requires to be considered on merits.

Notice before admission to the respondents, returnable on

07/12/2021.

Steps shall be taken for effecting service of notice upon the

respondents by speed post for the date fixed.

Post on 07/12/2021 along with Writ Appeal No. 21 of 2021.

A copy of this order shall be supplied online or through

whatsapp to the learned counsel.

                                     JUDGE                                         CHIEF JUSTICE


                  bidya