Kharamjam Ojit Singh vs State Of Manipur & 2 Ors
2021 Latest Caselaw 239 Mani

Citation : 2021 Latest Caselaw 239 Mani
Judgement Date : 21 October, 2021

Manipur High Court

Kharamjam Ojit Singh vs State Of Manipur & 2 Ors on 21 October, 2021

                                                                                                Item No. 14-17

                IN THE HIGH COURT OF MANIPUR
                          AT IMPHAL


      W.P(C) No. 73 of 2019 with MC(WP(C)) No. 1 of 2019 with
       MC(WP(C)) No. 152 of 2021 with WP(C) No. 26 of 2018


Kharamjam Ojit Singh
& 9 Ors
                                                                                    ....Petitioner
          -Versus-

State of Manipur & 2 Ors.
                                                                 ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference)

21.10.2021

Heard Mr. M. Hemchandra, learned senior counsel for the petitioner in WP(C) No. 73 of 2019 and Mr. A. Romenkumar, learned counsel for the petitioner in WP(C) No. 26 of 2019. Also heard Mr. H. Lenin, learned Addl. AG, Manipur appearing on behalf of the State respondents.

Hearing concluded.

Judgment reserved.

JUDGE

kim Digitally signed by CHONGNUNKIM GANGTE

CHONGNUN DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=9e33b348bf6bf41a7b7d571fef645245e9c31 5df39f93d9f997f6f6825f03026, postalCode=795002,

KIM GANGTE st=MANIPUR, serialNumber=3c25b417b8ab4f2e15488e6a09fe004b75d 3e17ee1aa64940e881eed05f8ce66, cn=CHONGNUNKIM GANGTE Date: 2021.10.21 13:51:18 +05'30'