L. Sunil Singh vs State Of Manipur & 3 Ors
2021 Latest Caselaw 226 Mani

          Digitally
  KABOR signed by
  AMBAM KABORAMBA
        M SAPANA
  SAPAN CHANU
        Date:
  A     2021.10.05
  CHANU 13:11:39
        +05'30'
                                                                  Item No. 33
                                                            (Through video conferencing)


                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

                                      WP(C) No. 722 of 2015

L. Sunil Singh
                                                                    .... Petitioner/s
                                             - Versus -

State of Manipur & 3 Ors.
                                                                 .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05.10.2021

Heard Mr. A. Jagjit, learned counsel appearing for the petitioner and

Mr. Seitinmang Haokip, learned counsel appearing on behalf of the

respondents.

It has been submitted by Mr. Seitinmang Haokip, learned counsel that

Mr. Lenin Hijam, learned Addl. A.G. who is conducting this case is on his legs

before Court No. 4 and on account of that, a prayer has been made for taking

up this matter on another date.

Mr. A Jagjit, learned counsel objected vehemently to the prayer made

by the counsel appearing for the respondents on the ground of that the issues

raised in the present writ petition is squarely covered by Judgment of the

Apex Court as well as by this Hon'ble Court and the matter can be disposed

of on the basis of the said Judgments.

Be that as it may, one last chance is given to the respondents to

defend their case.

As prayed for, list this case again on 08.10.2021.

It is made clear that no further adjournment will be allowed and the

present writ petition will be proceeded ex-parte even if the counsel for the

respondents fail to appear before this Court on the next date.

A copy of this order be furnished to both the counsel appearing for the

parties through their whatsapp/e-mail.

JUDGE

Sapana