Smt. Khwairakpam Suchitra Chanu vs Shri L. Radhakishore Singh
2021 Latest Caselaw 313 Mani

LAISHRAM Digitally
           LAISHRAM
                    signed by

DHAKESHORI DHAKESHORI DEVI                                                                         IN. 4
           Date: 2021.11.29
DEVI       12:46:22 +05'30'




                                                   IN THE HIGH COURT OF MANIPUR
                                                                AT IMPHAL
                                                           (Video Conference)

                                Cont. Case (C) No. 175 of 2017
                                Smt. Khwairakpam Suchitra Chanu                 ...Petitioner
                                       Vs.
                                Shri L. Radhakishore Singh                      ...Respondents
                                                         B E F O R E
                                               HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                               O R D E R

29-11-2021 When the matter is taken up for consideration, it has been submitted by Mr. Ng. Kumar, learned counsel appearing for the petitioner that the writ appeal preferred against the judgment and order of the Single Bench is still pending for disposal by this Court.

In view of the above, list the matter on 28-01-2022.

In the meantime, learned counsel for the petitioner may examine any decision rendered by the Hon'ble Supreme Court which can help us taking up this matter for further proceeding.

JUDGE

Dhakeshori