State Of Manipur & 2 Ors vs Nirmala Athokpam & Anr
2021 Latest Caselaw 304 Mani

                                                                                                                                1




                                                                                                                       Item No.1-4

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL
                      MC(Review.Pet.) No. 4 of 2019 with
                       Cont.Case(C) No. 97 of 2018 with
                      MC(Review.Pet.) No. 17 of 2019 with
                          Review.Pet. No. 5 of 2019

    State of Manipur & 2 Ors.                                              ....Applicants


                -Versus-

    Nirmala Athokpam & Anr.                                                                                ....Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR (Video Conference) Order

25.11.2021

Heard Mr. M. Rarry, learned Addl. A.G. for the applicants. Also heard Mr. M. Hemchandra, learned senior counsel for the respondent No. 1.

Hearing of MC(Review.Pet.) No. 4 of 2019 is concluded. Judgment reserved.

Furnish a copy of this order to the learned counsel for all the parties through their respective e-mails/whatsapp.

JUDGE

joshua RAJKUMAR Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, ou=HIGH COURT OF MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3dbd38926 67382727c0bc7feaada, postalCode=795002, st=MANIPUR,

PRIYOJIT SINGH serialNumber=4b3fb011d5ab7a48771e2ed5a0b5b95e75ce0a58008 f265840361e8df078740f, cn=RAJKUMAR PRIYOJIT SINGH Date: 2021.11.25 13:32:41 +05'30'