Union Of India vs P.S. Maheka Anal
2021 Latest Caselaw 301 Mani

SHOUGRA Digitally
         by
                  signed
                                                                                       IN. 17 & 18
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
         Date: 2021.11.24
DA SINGH 09:55:43 Z                      IN THE HIGH COURT OF MANIPUR
                                                      AT IMPHAL
                                                  (Video Conference)

                       M.C.(W.P.(C)) No. 237 of 2021
                       Union of India                                ...Applicants
                               Vs.
                       P.S. Maheka Anal                              ...Respondent
                             With
                       W.P. (C) No. 332 of 2021
                                                B E F O R E
                                      HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                                     O R D E R

24-11-2021 Heard Shri M. Devananda, learned counsel appearing for the petitioner while Shri S. Samarjeet, learned CGC appearing for the respondents.

Hearing concluded.

Judgment reserved.

Interim order granted earlier by this court shall continue till the pronouncement of the judgment and order.

JUDGE

Devananda