Ningthoujam Irabot Singh vs Adhikarimayum Sharda Devi And ...
2021 Latest Caselaw 291 Mani

KABORA    Digitally signed
          by
MBAM      KABORAMBAM
SANDEEP   SANDEEP SINGH
          Date: 2021.11.19
                                                                                             Item No. 1
                                                                           (Through Video Conferencing)
SINGH     14:18:39 +05'30'        IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                              CONTEMPT CAS(C) J2 NO. 4 OF 2021

                             Ningthoujam Irabot Singh
                                                                                        ... Petitioner
                                                    -Versus-
                             Adhikarimayum Sharda Devi and others
                                                                                  ...   Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

18.11.2021.

Registry is directed to verify and put up the soft copy of the

Delhi High Court Judgment, which is stated to have been filed online today.

Post on 22/11/2021.

A copy of this order shall be supplied online or through

whatsapp to the learned counsel for the parties.

CHIEF JUSTICE

bidya

Page 1