Abdul Rahman vs Ajay Kumar Bhalla
2021 Latest Caselaw 284 Mani

                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
  KABORAM Digitally signed
          by
  BAM     KABORAMBAM
  SAPANA SAPANA     CHANU        Cont. Cas (C) No. 22 of 2020
          Date: 2021.11.15
  CHANU 12:41:57 +05'30'          [Ref:- WP(C) No. 706 of 2019]

Abdul Rahman, aged about 56 Years, S/o (L) Md. Abdul Hei, resident of
Village Santhel Makha Leikai, P.O. & P.S. Mayang Imphal, District Kakching,
Manipur at present posting at G.C. CRPF Langjing, P.O. Langjing, P.S.
Lamphel, Imphal West District, Manipur, PIN: 795113.
                                                           .... Petitioner/s
                                       - Versus -

Ajay Kumar Bhalla, IAS Home Secretary, Ministry of Home Affairs,
North Block, New Delhi, Government of India, PIN CODE: 110003 & 3
Ors.

                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 15.11.2021

In view of the judgment and order passed today in connected writ

petition, the present contempt case is hereby closed.

JUDGE

Lhaineichong

Page 1