Laishram Biramangal Singh & Anr vs The State Of Manipur & 28 Ors
2021 Latest Caselaw 60 Mani

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             IN THE HIGH COURT OF MANIPUR : AT IMPHAL


                         Review.Pet. No .4 of 2021

Laishram Biramangal Singh & anr.                    ... Petitioners
      -Versus-
The State of Manipur & 28 ors.                       ... Respondents

B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH

12.03.2021

This is a Review Petition filed by the petitioners praying for reviewing the judgment and order dated 19.02.2021 on the inter alia grounds that the writ petition being W.P.(C) No. 685 of 2020 has been allowed by this Court wherein the petitioners were not given an opportunity to file any affidavit and that in the writ petition being W.P.(C) No. 630 of 2020, the petitioners could not produce some of the documents which they could obtain later on .

List the matter on 15.03.2021(Monday).

Registry is directed to place the files/records of W.P.(C) No. 606/2020, W.P.(C) No. 607/2020 and W.P.(C) No. 685/2020 (D/O)

Copies of this order shall be sent to the learned counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE

Dhakeshori

Yumk Digitally signed by Yumkham Rother ham Date:

2021.03.12

Rother 13:40:07