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The Registrar vs Dr. Ratna Mutum
2021 Latest Caselaw 54 Mani

Citation : 2021 Latest Caselaw 54 Mani
Judgement Date : 11 March, 2021

Manipur High Court
The Registrar vs Dr. Ratna Mutum on 11 March, 2021
                                          1


                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL
                                  (Video Conference)

M.C.(W.P.(C)) No. 168 of 2020
The Registrar, Manipur University                ...Applicant(s)

        Vs.
Dr. Ratna Mutum                                  ...Respondent(s)
        With
M.C.(W.P.(C)) No. 182 of 2020

                               B E F O R E
                     HON'BLE MR. JUSTICE KH. NOBIN SINGH
                                    O R D E R

11-03-2021

In view of the judgment and order passed by this court on 11-03-2021 allowing the writ petition, the misc. cases stands disposed of.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

Digitally signed MAYANG by MAYANGLAMB LAMBAM AM CHANU CHANU NANDINI Date:

NANDINI 2021.03.11 14:21:58 +05'30'

 
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