O. Jiten Singh vs State Of Manipur
2021 Latest Caselaw 135 Mani

Citation : 2021 Latest Caselaw 135 Mani
Judgement Date : 5 July, 2021

Manipur High Court

O. Jiten Singh vs State Of Manipur on 5 July, 2021

                                     1

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL
                            (Video Conference)
M.C.(W.P. (C)) No. 105 of 2021
O. Jiten Singh                                ...Applicant(s)
       Vs.
State of Manipur                              ...Respondent(s)

                         B E F O R E
               HON'BLE MR. JUSTICE KH. NOBIN SINGH
                              O R D E R

05-07-2021 In view of the judgment and order being delivered by this court today, the misc. case stands disposed of.

Copies of this order shall be sent to the counsels appearing for the parties through their WhatsApp/e-mail.

JUDGE Devananda

SHOUGRA Digitally by signed

KPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH DA SINGH Date: 2021.07.05 06:53:33 +01'00'

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