The State Of Manipur & Ors vs The Association Of Premier State
2021 Latest Caselaw 27 Mani

          Digitally
MAYAN signed by                                                                      Item No. 2
GLAMBA MAYANGLAMB
        AM CHANU
                                                                   (through video conferencing)

M       NANDINI              IN THE HIGH COURT OF MANIPUR
        Date:
CHANU 2021.02.20                       AT IMPHAL
NANDINI 11:40:34
        +05'30'
                                    MC (W.A.) No. 5 of 2021

                       The State of Manipur & Ors.
                                                                        Applicants.....
                                            Vs.

                       The Association of Premier State
                       Colleges, Seniors and Another
                                                                    Respondents......

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE AHANTHEM BIMOL SINGH

19.02.2021

Sanjay Kumar (C.J.)

Mr. N. Kumarjit, learned Advocate General, Manipur, appears for

the applicants and Mr. B.P. Sahu, learned senior counsel, appears for the

respondent.

The miscellaneous application is allowed, permitting, for the time

being, the filing of the writ appeal without a certified copy of the impugned

judgment & order. However, the certified copy shall be supplied within 4 (four)

weeks from today.

                              JUDGE                      CHIEF JUSTICE
    Sandeep




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